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[Cites 0, Cited by 0] [Section 11A(27)] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(27)(I) in Rajasthan High Court Staff Service Rules, 2002

(I)Qualifications & Other Conditions Of Recruitment. - (i) Candidate must be a graduate of any University established by Law in India or equivalent examination from any University recognised by the Government for the purpose and having passed the Certificate Course in computer application from any recognised Institution.