Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 185(3)] [Section 185] [Entire Act]

State of Punjab - Subsection

Section 185(3)(c) in The Punjab Panchayati Raj Act, 1994

(c)ameliorate the lot of the Scheduled Castes and Backward Classes;