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[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(5)(d) in The Indian Electricity Rules, 1956

(d)where there are two trolley-wires and the distance between them exceeds 1.2 metres, each trolley-wire shall be separately guarded as in diagram D;