Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Madhya Pradesh - Subsection Section 372(32) in M.P. Civil Court Rules, 1961 (32)[ xxx] [Omitted vide Notification No. 9156-III-1 -12-36, F. No. 10/1, Part 2, dated 15-10-63. Published in M.P Gazette, Part 4 (Ga), dated 1-11-63 at page 816.],
