Calcutta High Court (Appellete Side)
The Inidian Cable Workers' Union & Ors vs Incab Industries Limited & Ors on 1 March, 2019
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IN THE HIGH COURT AT CALCUTTA
01-03-2019 Constitutional Writ Jurisdiction
Appellate Side
Subrata
W.P.No.15541(W) of 2018
The Inidian Cable Workers' Union & Ors.
-vs-
Incab Industries Limited & Ors.
Mr. Indranil Nandi
Mr. Sayak Konar ...for the petitioners
Mr. Subhankar Chkraborty
Mr. Saptarshi Bhattacharya ...for Union of India
Mr. Joy Saha
Mr. Ishan Saha
Ms. Shreeradha Ghosh ...for INCAB
Mr. Ratul Das
Ms. Priyyanka Sharma ...for respondent no.5
Mr. Abhishek Guha ...for respondent no.14 Mr Nandi, learned advocate, appears on behalf of petitioners and submits, challenge in this writ petition be taken up for hearing after WP No.14251(W) of 2018 (Tata Steel Limited & Anr. v. Incab Industries Limited & Ors.) is dealt with.
List accordingly.
[Arindam Sinha, J] 2