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Calcutta High Court (Appellete Side)

The Inidian Cable Workers' Union & Ors vs Incab Industries Limited & Ors on 1 March, 2019

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                     IN THE HIGH COURT AT CALCUTTA
01-03-2019                  Constitutional Writ Jurisdiction
                                     Appellate Side
 Subrata

                                W.P.No.15541(W) of 2018
                         The Inidian Cable Workers' Union & Ors.
                                           -vs-
                             Incab Industries Limited & Ors.


                    Mr. Indranil Nandi
                    Mr. Sayak Konar                  ...for the petitioners

                    Mr. Subhankar Chkraborty
                    Mr. Saptarshi Bhattacharya ...for Union of India

                    Mr. Joy Saha
                    Mr. Ishan Saha
                    Ms. Shreeradha Ghosh                     ...for INCAB

                    Mr. Ratul Das
                    Ms. Priyyanka Sharma            ...for respondent no.5

Mr. Abhishek Guha ...for respondent no.14 Mr Nandi, learned advocate, appears on behalf of petitioners and submits, challenge in this writ petition be taken up for hearing after WP No.14251(W) of 2018 (Tata Steel Limited & Anr. v. Incab Industries Limited & Ors.) is dealt with.

List accordingly.

[Arindam Sinha, J] 2