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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Vegetable Oil Products Control Order, 1947

(2)[ Every producer and every dealer shall furnish the Controller with such details regarding the quantities and varieties of vegetable oil products produced, stocked or sold by him with the price at which they were sold, during any period as the Controller may require.] [Substituted by Notification No. G.S.R. 463 (E), dated 31.7.1981.]