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Union of India - Section

Section 5 in The Vegetable Oil Products Control Order, 1947

5.

(1)Every producer and every recognised dealer shall comply with such directions regarding the sales, stocks and distribution of vegetable oil products and the maintenance of records relating to the same] as may from time to time be given to him by the Controller.
(2)[ Every producer and every dealer shall furnish the Controller with such details regarding the quantities and varieties of vegetable oil products produced, stocked or sold by him with the price at which they were sold, during any period as the Controller may require.] [Substituted by Notification No. G.S.R. 463 (E), dated 31.7.1981.]