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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 105(2) in Jammu and Kashmir Panchayati Raj Rules, 1996

(2)Publication of the list of the candidates. - After the expiry of the date for withdrawal under sub-rule 104(1) the Returning Officer shall publish a list of contesting candidates whose name shall be in alphabetical order.[(2A) Allotment of Symbols. - (1) The procedure for the allotment of symbols to the contesting candidates shall be prescribed by the Election Authority.