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State of Tamilnadu - Section

Section 20 in Tamil Nadu Panchayats Building Rules, 1997

20. Heights of huts.

(1)No hut shall be of more than one storey not exceeding 3.75 metres in height measured from the top at the plinth to the junction of the eaves and wall.
(2)The wall of the hut, at a junction of a eaves and wall shall, in no place, be less than 1.75 metres in height measured from the top level of the plinth.