Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2) in Tamil Nadu Panchayats Building Rules, 1997 (2)The wall of the hut, at a junction of a eaves and wall shall, in no place, be less than 1.75 metres in height measured from the top level of the plinth.
