Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129(8)] [Section 129] [Entire Act] Union of India - Subsection Section 129(8)(d) in The Coal Mines Regulations, 2017 (d)the date and time of the inspections, the signature of the sirdar or other competent person, and the date and time when the report was written.