Madhya Pradesh High Court
Neha Kinnar vs The State Of Madhya Pradesh on 29 November, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 56077 of 2022 (NEHA KINNAR Vs THE STATE OF MADHYA PRADESH) Dated : 29-11-2022 Shri Rakesh Kumar Dubey, learned counsel for the applicant.
As prayed for, list on 1.12.2022.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 30-11-2022 09:36:45 AM