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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Andhra Pradesh Para Medical Board Rules, 2006

(1)Any person seeking registration under Section 20 of the Act shall apply to the Secretary of the Board in prescribed Form I furnishing full particulars of the information required therein. He/ she shall attach to the application the original Degree/Diploma/ Certificate along with a Photostat copy and payment of fees prescribed in Rule 8