Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 11(1)] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(1)(d) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (d)where any premises have been or are let rent-free or at a nominal rent or for some consideration in addition to rent; or