Section 6 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973
6. Preferential qualification.
- Notwithstanding anything contained these rules, a candidate-(i)who has served in the Territorial Army Force for a minimum period of two years; or(ii)who has obtained a 'B' Certificate of the National Cadet Corps shall, other things being equal, be given preference in the matter of recruitment to the service.
