Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(ii) in The U.P. Board of Revenue Office, Class IV Service Rules, 1973 (ii)who has obtained a 'B' Certificate of the National Cadet Corps shall, other things being equal, be given preference in the matter of recruitment to the service.
