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[Cites 0, Cited by 0] [Section 1184] [Entire Act]

Bengal Presidency - Subsection

Section 1184(b) in Police Regulations, Bengal , 1943

(b)In respect of officers under suspension, sick in hospital, officiating in a higher rank, promoted, degraded or reverted, and officers who joined or left the force during the month, the statement shall show in the appropriate part the name and number of officer, his place of posting and the date and hour of the casualty.