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Bengal Presidency - Section

Section 1184 in Police Regulations, Bengal , 1943

1184. Monthly statement of officers actually in the force.

(a)The Reserve officer shall submit to the Superintendent at the close of each month a statement showing the number of officers in each class who were actually in the force during the month, broken periods being shown by decimal points.
(b)In respect of officers under suspension, sick in hospital, officiating in a higher rank, promoted, degraded or reverted, and officers who joined or left the force during the month, the statement shall show in the appropriate part the name and number of officer, his place of posting and the date and hour of the casualty.