Himachal Pradesh High Court
Daulat Ram Bhaikta vs . Lakhwinder Singh on 24 February, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Daulat Ram Bhaikta vs. Lakhwinder Singh .
CR No. 24 of 2023.
24.02.2023 Present: Mr. D.N. Sharma, Advocate, for the petitioner.
Mr. Suman, Advocate, vice Mr. Abhishek Banta, Advocate, for the respondent.
CR No. 24 of 2023 Ms. Suman Advocate, has put in appearance on behalf of respondent.
List for consideration on 15th March, 2023.
CMP No. 1494 of 2023 Learned counsel for the respondent seeks time to file reply. Be filed on or before next date of hearing. List on 15th March, 2023.
In the meanwhile, the impugned order (Annexure P-1) shall remain stayed.
(Satyen Vaidya) Vacation Judge 24th February, 2023 (himani) ::: Downloaded on - 24/02/2023 20:32:54 :::CIS