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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(5) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(5)Procedure for applying for registration as Registered Yoga Trainee :
(i)A person who has completed a one year certificate course in Yoga & Naturopathy from a registered University or College or Institution after passing the Madhvamik or equivalent examination from any recognized Board may apply for registration as 'Registered Yoga Trainee' in Form IIIB:
(ii)After verification of the details contained in the application including the supporting documents the council shall call the eligible candidates for viva/oral and practical examination of 100 marks:
(iii)The Successful candidates will be allowed to be registered in a separate registration book Mid will be granted a registration certificate to be determined by the council, as 'Registered Yoga Trainee' on payment of the prescribed fees, and they will be entitled to perform as Yoga Trainer, but will have no voting power in the Council.