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State of Odisha - Section

Section 71 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

71. Lift.

(1)Provision of lift shall be made for buildings more than 10 metres in height, in case of apartments/group housing, commercial, institutional & office buildings.
(2)The number and type of lifts, their planning, design and installation shall be in accordance with the provisions of Part-VIII (Building Service) Section 5 (Installation of Lifts and Escalators) of National Building Code of India, 1983