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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The number and type of lifts, their planning, design and installation shall be in accordance with the provisions of Part-VIII (Building Service) Section 5 (Installation of Lifts and Escalators) of National Building Code of India, 1983