Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 29 in The U.P. Cold Storage Order, 1972 29. Licensee's lien. - Every licensee shall have lien on the goods deposited in his cold storage for storing goods and for all other lawful charges incidental thereto.
