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[Cites 0, Cited by 0] [Section 58(10)] [Section 58] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 58(10)(a) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(a)If a beneficial owner intends to create a hypothecation on a security owned by him he may do so in accordance with the provisions of sub-regulations (1) to (9).