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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(5)(a) in The Assam Amusements and Betting Tax Rules, 1939

(a)Different coloured paper shall be used for printing tickets for different classes; provided that where this is not possible, the prescribed officer, if he thinks fit and is satisfied, may authorise any proprietor to print different series of Books of Tickets market 'A', 'B', 'C', etc. for different classes.