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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(w) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(w)"Statutes" means the Statutes of the University governing matters of policy procedure etc. as set forth in sections 38 of this Act;