Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011 - Process of Registration 3. The list of cyber cafe along with its address and registration number shall be displayed on the website of the Registration Agency.
