Section 38(1)(a) in The Calcutta Port Rules, 1943

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Bengal Presidency - Subsection

Section 38(1)(a) in The Calcutta Port Rules, 1943

(a)shall during night exhibit the lights required by rule 11(e) of the aforesaid Regulations, provided that such vessel shall, when in tow, exhibit immediately she starts to make way over the ground the lights required by rule 34 of these rules; and

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Bengal Presidency - Subsection

Section 38(1)(a) in The Calcutta Port Rules, 1943