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Bengal Presidency - Section

Section 38 in The Calcutta Port Rules, 1943

38. Lights for vessels aground and vessels at anchor.

(1)Every sea-going vessel aground in the port in or near a fairway
(a)shall during night exhibit the lights required by rule 11(e) of the aforesaid Regulations, provided that such vessel shall, when in tow, exhibit immediately she starts to make way over the ground the lights required by rule 34 of these rules; and
(b)shall, during day, hoist in place of the red lights mentioned in rule 11(e) aforesaid, three black balls.2 feet' in diameter and six feet' apart.
(2)The black ball mentioned in rule 11(c) of the aforesaid Regulations shall not be carried by any vessel between Kalpi Road and Howrah Bridge i.e. from latitude 22°-4-51" N to latitude 22'-35°-4".