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[Cites 0, Cited by 0] [Section 117(8)] [Section 117] [Entire Act]

State of Uttar Pradesh - Subsection

Section 117(8)(xv) in The General Rules (Criminal), 1977

(xv)The U. P. District Boards Act, [1922] [Now see U. P. Kshetra Samities and Zila Parishad Adhiniyam, 1961.]