Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Bihar - Subsection

Section 104(a) in The Bihar Municipal Election Rules, 2007

(a)that the petitioner or such other candidate in fact received a majority of valid votes; or