Section 121 in U.P. Zila Panchayats Service Rules, 1970
121. Terms and conditions of deputation.
- The following general principles must be observed while sanctioning the terms and conditions of a deputation :(a)The terms granted to a servant must be such as to impose unnecessary burden on the local body in the service of which the servant is being sent on deputation:(b)The terms granted must be such that they may not render service on deputation more attractive than the service of the parent body.
