Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Uttar Pradesh - Subsection Section 121(a) in U.P. Zila Panchayats Service Rules, 1970 (a)The terms granted to a servant must be such as to impose unnecessary burden on the local body in the service of which the servant is being sent on deputation:
