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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(vi) in The Bangalore Metro Railway (General) Rules, 2011

(vi)The Station Controller shall continue to drive the train until such time when another Train Operator shall be made available. Once relieved by a Train Operator, the Station Controller shall return to his station as speedily as practicable