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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(2)(k) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(k)to ensure that the standards of the degrees, diplomas charters, certificates and other academic distinctions are in accordance with those laid down by AICTE/NCTE/UGC/MCI and Pharmacy Council etc.;