Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jharkhand - Subsection Section 82(b) in Bihar Factories Rules, 1950 (b)Personal Assistants and Stenographers attached to persons specified in the Schedule annexed to Rule 81 and declared to be persons holding positions of supervision or management under clause (b) of the said Rule.
