82. Persons defined to hold confidential position.
- The following persons employed in a factory shall be deemed to be employed in confidential positions:-(a)Time-keepers.(b)Personal Assistants and Stenographers attached to persons specified in the Schedule annexed to Rule 81 and declared to be persons holding positions of supervision or management under clause (b) of the said Rule.(c)Head Store-keeper.(d)Head Clerk and Office Superintendents.(e)Cashier.(f)Clerk dealing with accounts.(g)Labour Officers, Labour Welfare Officers, Personnel Officers and Welfare Officers.(h)Administrative and Assistant Administrative Officer.(i)Watch and Ward and Security Staff.(j)Any other person declared in writing by the Chief Inspector to be holding a confidential position.
