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[Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(8)(a) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(a)In a Group 'A' level post in Central/State Government/Public Sector Undertaking/Semi Government or Autonomous Bodies dealing with disability related matters and/or social sector (health/education/poverty alleviation/women and child development); or