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Union of India - Section

Section 15 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

15. Inspection of electrical installation.

(1)The Commissioner shall inspect the following for electrical installations on the Bangalore metro railway proposed to be opened for the public carriage of passengers, keeping in view the essentiality of services and safety of passengers, namely:-
(a)protection systems of substation;
(b)earthing and bonding of installation;
(c)electromagnetic interferences to ensure that these are within limits; and
(d)essential services to ensure that these would run in case of major break downs;
(e)
(i)electrical clearances;
(ii)caution and danger notice boards for public;
(iii)assurance Registers signed by various metro railway staff of their knowledge of working in electrified area;
(iv)maintenance facilities and manpower; and
(v)fire fighting measures; and
(f)any other item, as he may consider fit for safety of passengers.