Section 15(1)(e) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(e)

(i)electrical clearances;

(ii)caution and danger notice boards for public;

(iii)assurance Registers signed by various metro railway staff of their knowledge of working in electrified area;

(iv)maintenance facilities and manpower; and

(v)fire fighting measures; and

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