Himachal Pradesh High Court
Rajender Pal Thakur vs . Uoi & Ors. on 14 July, 2022
Bench: Sabina, Jyotsna Rewal Dua
Rajender Pal Thakur vs. UOI & Ors.
.
CWP No. 7344/2021 14.7.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner. Mr. Balram Sharma, ASGI, for respondent No.1. Mr. Rahul Mahajan, Advocate, for respondents No.2 and 3.
Learned Assistant Solicitor General of India submits that no reply is required to be filed by respondent No.1.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 16.09.2022.
Interim order dated 24.11.2021 to continue.
( Sabina )
Judge
( Jyotsna Rewal Dua )
July 14, 2022 Judge
(vs/rohit)
::: Downloaded on - 14/07/2022 20:06:25 :::CIS