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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of West Bengal - Subsection

Section 205(2) in The Howrah Municipal Corporation Act, 1980

(2)In every place used for manufacture, preparation, storage or packing for sale of any article of food or drug, such article of food or drug or any receptacle and material used for such manufacture, preparation, storage or packing shall be protected from dust, flies and other insects by such measures as may be specified by the Corporation in this behalf.