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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(5)(c) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(c)It shall be necessary to ensure nutritional food/fodder, drinking water and appropriate rest during the transportation of Agricultural cattle in any circumstance. Transportation on foot of Cattle shall be prohibited before sunrise and after sunset from July to February and from 11.00 noon to 5.00 after noon from March to June. After drinking of water, 20 minutes rest shall be given before starting of transportation on foot of each Agricultural cattle and in the case of fodder one hour rest shall be given before starting transportation on foot.