Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Odisha - Subsection Section 82(2) in The Orissa Dental Council Rules, 1969 (2)The Registrar may require the applicant to produce such further proof or particulars as he may consider necessary in a particular case.
