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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6)(III) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(III)Windows: -142.5 centimeters wide fitted with filmed safety glasses conforming to the specifications laid down by the Bureau of Indian Standards.