Section 23(2)(a) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018
(a)financial assistance to a street vendor may be provided so as to make him/her capable of conducting the business, self-help groups may be constituted by the groups thereof by own contributions, loans from financial institutions and grants from various schemes etc. A fund may be established and financial assistance may be provided to the members of self-help groups;