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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

(1)These regulations may be called the Paradip Port Trust (Distraint Arrest and Sale of Vessels) Regulations, 1988.