Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(1)(b) in Punjab Waqf Rules, 2018

(b)by sending it by Registered Post acknowledgment due or by Speed Post at the address where he usually resides or at the last known place of his residence or business; or