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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(iii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(iii)'Thok' means a group of farmers of one family of adjoining fields joining together to receive water supply from and outlet on a fixed day and time;