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[Cites 0, Cited by 0] [Section 73H(4)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(4)(vii) in Maharashtra Factories Rules, 1963

(vii)There shall be an automatic cut-off device of steam supply or other heating devices as well as of further feed to the vessel set to operate, no sooner the critical temperature is reached, beyond which the reaction, if any, in the vessels is likely to get out of control or reach run-away stage.